Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] NCT Delhi - Subsection Section 45(3) in The Delhi Metro Airport Express Line, General Rules, 2010 (3)If fire or smoke is present, passenger, shall, as far as practicable, be instructed to use exit routes that avoid contaminated area.
