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[Cites 0, Cited by 0] [Section 39G(1)] [Section 39G] [Entire Act]

State of Karnataka - Subsection

Section 39G(1)(a) in Karnataka Co-Operative Societies Act, 1959

(a)use or operate within or at the entrance of the polling station, or in any public or private place in the neighbourhood thereof, any apparatus for amplifying or reproducing the human voice such as megaphone or a loud speaker; or