Himachal Pradesh High Court
Satender Pal vs State Of H.P And Others on 22 December, 2025
Author: Sushil Kukreja
Bench: Sushil Kukreja
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Satender Pal versus State of H.P and others CWP No. 20144 of 2025 of 22.12.2025 Present: Mr. Bonit Thakur, Advocate vice Mr. A.K. Gupta, Advocate, for the petitioner.
rt Mr. Vishwadeep Sharma, Additional Advocate General for respondents.
Notice. Mr. Vishwadeep Sharma, learned Additional Advocate General, appears and accepts notice on behalf of respondents. He prays for and is granted six weeks time to file reply. List thereafter.
CMP No. 31321/2025 Application stands disposed of as not pressed, at this stage.
(Sushil Kukreja) Judge December 22, 2025 (yogesh) ::: Downloaded on - 22/12/2025 20:37:39 :::CIS