Section 18(2)(b) in The Mizoram Aided College Employees (Death-cum-Retirement Gratuity) Rules, 1990

[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

(b)The Principal/Head of Office shall, then, address the person concerned in Form 8 or Form 9 as may be appropriate for making a claim in Form 10.

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