Section 52 in The Punjab Habitual Offenders (Control and Reform) Rules, 1957
52. Rewards for good conduct.
- The Superintendent may at his discretion reward the habitual offenders for good conduct. Such reward shall include :-(i)exemption from roll call,(ii)a liberal grant of passes,(iii)promotion to position of responsibility.(iv)[-] [Clause (iv) deleted by Haryana Government Notification No. GSR 9/PA12/52/S.16/Amd.(1)/77 dated 14.1.1977.]
