Supreme Court - Daily Orders
Puthiyadath Jayamathy Avva Chittoor ... vs K.J. Naga Kumar (Dead) Through Lrs. Etc ... on 6 February, 2014
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ITEM NO.7 COURT NO.13 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NOS. 4922-4925 OF 2002
PUTHIYADATH JAYAMATHY AVVA CHITTOOR & ORS. Appellant(s)
VERSUS
K.J. NAGA KUMAR & ORS. Respondent(s)
(Office Report on default)
Date: 06/02/2014 These Appeals were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE KURIAN JOSEPH
(In Chambers)
For Appellant(s) Mr. Raju Dalal,Adv.
Mrs. Prasad,Adv.
For Mr. Subramonium Prasad,Adv.
For Respondent(s) Ms. Laxmi Arvind,Adv.
UPON hearing counsel the Court made the following
O R D E R
As prayed by the counsel for the appellants, two weeks’ time is granted for filing chamber summons. In case the same are not filed within the aforesaid period, the application shall be dismissed.
(A.S. BISHT) (SNEH LATA SHARMA)
A.R.-CUM-P.S. COURT MASTER