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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Madhya Pradesh - Subsection

Section 26(1)(i) in The Indian Forest Act, 1927

(i)in contravention of any rules made in this behalf by the State Government hunts, shoots, fishes, poisons, water or sets traps or snares; or