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[Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act]

State of West Bengal - Subsection

Section 77(1)(iii) in West Bengal Industrial Disputes Rules, 1958

(iii)not less than one month before the date of actual retrenchment, if retrenchment is carried out under an agreement which specifies a date for the termination of service :