Supreme Court - Daily Orders
The Commissioner Of Income Tax ... vs M/S Ntt Data Global Advisory Services ... on 6 August, 2021
Bench: Uday Umesh Lalit, Ajay Rastogi
1
ITEM NO.7 COURT NO.3 SECTION IV-A
(HEARING THROUGH VIDEO CONFERENCING)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No.10530/2021
(Arising out of impugned final judgment and order dated 12-11-2020
in ITA No.544/2013 passed by the High Court Of Karnataka At
Bengaluru)
THE COMMISSIONER OF INCOME TAX BANGALORE & ANR. Petitioner(s)
VERSUS
M/s. NTT DATA GLOBAL ADVISORY SERVICES LTD. Respondent(s)
(FOR ADMISSION and I.R.)
Date : 06-08-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE AJAY RASTOGI
For Petitioner(s) Mr. Vikramjeet Banerjee, ASG
Mr. Rupesh Kumar, Adv.
Ms. Swarupama Chaturvedi, Adv.
Mr. B. V. Balaram Das, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The office report indicates that in Commissioner of Income Tax-6, New Delhi v. M/s. M.L. Outsourcing Services (P) Ltd., SLP (Civil) .. CC No.835/2015, notice was issued by this Court on 22.01.2015.
Signature Not Verified
Mr. Vikramjeet Banerjee, learned Additional Solicitor General Digitally signed by Dr. Mukesh Nasa Date: 2021.08.07 submits that subsequently special leave to appeal was granted by 13:49:29 IST Reason:
order dated 06.03.2017.2
Issue notice, returnable on 20.09.2021, to be listed alongwith Civil Appeal No.3774 of 2017 arising out of SLP (Civil) .. CC No.835 of 2015, before the appropriate Court after taking requisite directions from the Hon’ble the Chief Justice.
(MUKESH NASA) (VIRENDER SINGH)
COURT MASTER BRANCH OFFICER