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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Maharashtra - Subsection

Section 1(1) in The Hyderabad Abolition of Inams and Cash Grants Act, 1954

(1)This Act may be called the Hyderabad Abolition of Inams [and Cash Grants] [Inserted by Bombay 64 of 1959, Section 4(1).] Act, 1954.