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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 7(f) in Arunachal Pradesh University of Studies Act, 2012

(f)To identify the need of education in an area at various level including primary, secondary, bachelor, masters & doctorate programmes and providing necessary facilities as per local requirements by introducing new programmes and relaxation in eligibility norms;