Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Section 34] [Entire Act] State of Maharashtra - Subsection Section 34(3) in The Maharashtra Rent Control Act, 1999 (3)No further appeal shall lie against any decision in appeal under sub-section (1).
