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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(2)(xxi) in Jodhpur Development Authority Act, 2009

(xxi)planning for Jodhpur Region for management of urban growth and all matters connected therwith and other matters as are consistent with the objective of the Act.