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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Assam - Subsection

Section 35(2) in The Assam (Management, Function and Responsibilities of Special School, Children's Home and Observations Homes) Rules, 1976

(2)A thorough medical examination including the recording of weight of all the children admitted in an institution, leper asylum or mental hospital under the provisions of the Act shall be held at least once a quarter and such medical treatment as may be necessary shall be provided.