Section 242 in Bihar Board's Miscellaneous Rules, 1958
242. Hindu holidays and Muslim Holidays.
- The Hindu holidays are distributed between holidays notified under the Negotiable Instruments Act and those declared to be such by executive order of Government. The Muslim holidays except Muharram, Id-uz-Zuha and Id-ul-Fitr are included in class (iii) and will be annually announced by Government as heretofore.
