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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Madhya Pradesh - Subsection

Section 26(1)(xxii) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(xxii)to abolish or suspend, after report from the Academic Planning and Evaluation Board thereon, any Professorships, Readerships, Lecturerships, or other teaching posts in the Vishwavidyalaya;