Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1009] [Entire Act] State of Punjab - Subsection Section 1009(d) in Punjab Jail Manual, 1996 (d)to prepare correctly and despatch punctually all returns, bills, etc., required of him by the orders in force under the direction of the Superintendent;
