Section 1 in The Compulsory Deposit Scheme (Income Tax Payers) Act, 1974
1. Short title, extent and commencement.
(1)This Act may be called the Compulsory Deposit Scheme (Income- tax Payers) Act, 1974 .(2)It extends to the whole of India.(3)It shall be deemed to have come into force on the 17th day of July, 1974 .
