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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(b) in Andhra Pradesh Revised Building Rules, 2008

(b)For conservation and development of lakes/water bodies/nalas foreshores and Recreational buffer development with greenery, Open spaces earmarked in Master Plan, etc. equivalent to 50% of built up area of such area developed at his cost.