Bombay High Court
Sagar Nana Borkar vs State Of Maharashtra on 18 August, 2023
Author: Amit Borkar
Bench: Amit Borkar
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL BAIL APPLN. NO. 3636 OF 2022
Sagar Nana Borkar ....APPLICANT
V/S
State Of Maharashtra ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE AMIT BORKAR J DATE : 18th August, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 08/09/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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