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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(8) in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Rules, 1972

(8)Copies of all documents which are laid before the council or committee as evidence in regard to the case shall be made and furnished to each member of the council or committee, as the case may be, before the hearing of the case.