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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(2)(i) in The Merchant Shipping (Fire Appliances) Rules, 1969

(i)one pump operated by power and one fire hose, whereby a powerful jet of water can be rapidly directed into any part of the ship, together with a spare hose of 9 metres length;