Himachal Pradesh High Court
Punit Garg vs . State Of H.P. on 3 March, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Punit Garg vs. State of H.P. Cr.MPM No. 2426 of 2021 .
03.03.2022 Present: M/s Ajay Kochhar, Vivek Sharma and Bhairav Gupta, Advocates for the petitioner.
M/s Adarsh Sharma, Sumesh Raj and Sanjeev Sood, Additional Advocate Generals with Mr. Sunny Datwalia, Assistant Advocate General for the respondent-State.
SI Mahender Paul, IO PS Nuurpur, District Kangra, HP, present with case record.
Heard for some time. List for continuation, as prayed for, on 04.03.2022. Investigating Officer need not remain present on said date.
(Ajay Mohan Goel) Judge March 03, 2022 (narender) ::: Downloaded on - 03/03/2022 20:12:23 :::CIS