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[Cites 0, Cited by 0] [Section 138] [Entire Act]

State of Punjab - Subsection

Section 138(2) in The Punjab Motor Vehicles Rules, 1989

(2)Sub-rule (1) shall not apply to :-
(i)Petrol tank lorries;
(ii)the vehicle fitted with tanks on the entire chassis;
(iii)the motor vehicles used by the local authorities for the carriage of refuse.