Supreme Court - Daily Orders
Mohd. Salim Pir Mohd. Sayani vs The State Of Maharashtra on 7 January, 2022
Bench: Ajay Rastogi, Abhay S. Oka
1
ITEM NO.38 Court 13 (Video Conferencing) SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 63/2022
(Arising out of impugned final judgment and order dated 20-12-2021
in CRLA(ABA) No. 817/2021 passed by the High Court Of Judicature At
Bombay At Nagpur)
MOHD. SALIM PIR MOHD. SAYANI PETITIONER(S)
VERSUS
THE STATE OF MAHARASHTRA RESPONDENT(S)
(FOR ADMISSION and I.R. and IA No.1296/2022-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.1295/2022-EXEMPTION FROM
FILING O.T. and IA No.1298/2022-APPLICATION FOR EXEMPTION FROM
FILING ORIGINAL VAKALATNAMA/OTHER DOCUMENT )
Date : 07-01-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE AJAY RASTOGI
HON'BLE MR. JUSTICE ABHAY S. OKA
For Petitioner(s)
Mr. Rohit Anil Rathi, AOR
Mr. Shyam Mohta, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned Counsel for the petitioner submits that the substance and issue involved in the instant petition has been considered by a coordinate Bench in SLP(Crl.) No. 3602/2021 and interim direction has been passed to protect the rights of the petitioners by an Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2022.01.07 order dated 07.05.2021.
18:39:54 IST Reason:
Issue notice returnable in four weeks.
Dasti, in addition, is permitted to be served. 2 In the meanwhile, the petitioner shall not be arrested in reference to the FIR No.398/2021, dated 14.11.2021, registered at Police Station Ner Parsopant, District Yavatmal, for offences punishable under Sections 188, 272, 273, 328 read with Section 34 of the Indian Penal Code and Sections 26(2)(i), 27(2)(e), 30(2)(a) and 59 of the Food Safety and Standards Act, 2006, until further orders.
The petitioner shall cooperate in the pending investigation.
(POOJA SHARMA) (BEENA JOLLY) COURT MASTER (SH) COURT MASTER (NSH)