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State of Sikkim - Section

Section 104 in Sikkim Panchayat Act, 1993

104. Oath of affirmation.

- Every member of a Gram Panchayat or a Zilla Panchayat other than a member referred to in clause (c) of sub-section (1) of section 50 shall before taking his office make and subscribe before such authority as may be specified by the State Government in this behalf and oath or affirmation according to the form set out for the purpose the Schedule.