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[Cites 0, Cited by 0] [Section 17A(3)] [Section 17A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17A(3)(a) in The M.P. Industrial Employment (Standing Orders) Act, 1961

(a)continuing offence under sub-section (2) and clause (b) of sub-section (3) of Section 17;