* * * ][Form A] [Inserted by Notification No. 56/97/Judl-III, dated 15.12.1997.]Communication with regard to Authorised Persons to intimate names of Candidates set up by recognised National or State Political party or Registered Un-Recognised political party.(See paragraph 13(c) , (d) and (e) of the Election Symbols(Reservation and Allotment) Order, 1968.)To
