Bombay High Court
Sagar Raju Balwadkar vs Shri. Jayantilal Tarachand Oswal And ... on 6 September, 2022
Author: M. S. Karnik
Bench: M. S. Karnik
27. ao 638-22 & ia.doc
Diksha Rane
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Digitally
signed by
DIKSHA
CIVIL APPELLATE JURISDICTION
DIKSHA DINESH
DINESH RANE
Date:
RANE
APPEAL FROM ORDER NO. 638 OF 2022
2022.09.06
18:57:25
+0530
WITH
INTERIM APPLICATION NO. 16690 OF 2022
Sagar Raju Balwadkar ..Appellant
vs.
Jayantilal Tarachand Oswal & ors. ..Respondents
------------
Mr. Kishor Patil a/w. Mr. Hemant Ghadigaonkar for
appellant/applicant.
Mr. Abhishek Salian i/b. Vidhii Parnters for defendant no.83.
------------
CORAM : M. S. KARNIK, J.
DATE : SEPTEMBER 6, 2022. P.C. :
Stand over to September 7, 2022, for passing orders.
(M.S.KARNIK, J.) 1