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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(2)(h) in Rajasthan Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2016

(h)welfare schemes for street vendors, if any launched by Town Vending Committee during the year; (mention if any proposal which was mooted for making available credit to street vendors or bringing them under any insurance scheme)