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Calcutta High Court (Appellete Side)

M/S Rounak Manufacturing Co Pvt Ltd & Anr vs Commissioner Of Commercial Taxes W B & ... on 17 May, 2013

Author: Girish Chandra Gupta

Bench: Girish Chandra Gupta

 First Sheet

                      HIGH COURT AT CALCUTTA

                        Civil Appellate Side




 CASE NO. WP.TT/29 of 2012


 In the matter of M/S ROUNAK MANUFACTURING CO PVT LTD & ANR       Petitioner

                          versus

                     COMMISSIONER OF COMMERCIAL TAXES W B & ORS   Opposite Party


 For Petitioner      : PRITHU DUDHHORLA


For Respondent   :

BEFORE : Hon'ble JUSTICE GIRISH CHANDRA GUPTA Hon'ble JUSTICE TARUN KUMAR DAS ________________________________________________________________________________ Noting by Office|Serial| Date|Office Notes,orders or proceedings with signature or Advocate |no | | ________________________________________________________________________________ 17/05/13