Calcutta High Court (Appellete Side)
M/S Rounak Manufacturing Co Pvt Ltd & Anr vs Commissioner Of Commercial Taxes W B & ... on 17 May, 2013
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
First Sheet
HIGH COURT AT CALCUTTA
Civil Appellate Side
CASE NO. WP.TT/29 of 2012
In the matter of M/S ROUNAK MANUFACTURING CO PVT LTD & ANR Petitioner
versus
COMMISSIONER OF COMMERCIAL TAXES W B & ORS Opposite Party
For Petitioner : PRITHU DUDHHORLA
For Respondent :
BEFORE : Hon'ble JUSTICE GIRISH CHANDRA GUPTA Hon'ble JUSTICE TARUN KUMAR DAS ________________________________________________________________________________ Noting by Office|Serial| Date|Office Notes,orders or proceedings with signature or Advocate |no | | ________________________________________________________________________________ 17/05/13