Section 9(2)(e) in Bihar Cinemas (Regulation) Act, 1954

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State of Bihar - Subsection

Section 9(2)(e) in Bihar Cinemas (Regulation) Act, 1954

(e)delegation of the power of hearing appeals under sub-section (3) of section 5 and sub-section 8 to any officer subordinate to the State Government; and

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State of Bihar - Subsection

Section 9(2)(e) in Bihar Cinemas (Regulation) Act, 1954