Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 190(16)] [Section 190] [Entire Act]

Greater Bengaluru City Corporation -

Section 190(16)(i) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(i)Five years after filing the tax return under this section;