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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(8) in The Rajasthan Colonisation (Sale and Allotment of Land in Mandis in the Bhakra and Indira Gandhi Canal Projects Colony Areas) Conditions, 1973

(8)"Low Income group", means group of persons having an income up to Rs. [1500/-] [Substituted by Notification No. F. 18(46) Revenue/Col/76, dated 07.12.1988-Rajasthan Gazette, Part IV-(C), dated 16.03.1989, page 201, for the figure '400/-'] p.m. or such other limit as the State Government may from time to time fix;