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State of Odisha - Section

Section 30 in The Orissa Veterinary Practitioners Rules, 1976

30. Form of declaration.

- Every declaration must state the description and true place of abode of the declarant and where a fact stated in the declaration is not within the personal knowledge of the declarant the source of the information and ground for the belief of the declarant in its truth must be accurately and fully stated. Declarations and parts of the declarations which are made in contravention of this rule shall not be accepted.