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[Cites 0, Cited by 0] [Section 301] [Entire Act]

State of Maharashtra - Subsection

Section 301(2) in The Maharashtra Shops and Establishments Act, 1948

(2)Every employee shall be givenone day holiday in a week without making any deductions fromhis/her wages on account thereof and the list of time table tosuch holidays for a month shall be placed on the notice board inadvance.