Supreme Court - Daily Orders
M/S.Sharma & Associates Contractors ... vs Progressive Constructions Ltd. on 2 May, 2014
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ITEM NO.38 COURT NO.7 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).716/2012
(From the judgement and order dated 17/01/2011 in FAO No.32/2005
of The HIGH COURT OF DELHI AT N. DELHI)
M/S.SHARMA & ASSOCIATES CONTRACT.(P)LTD. Petitioner(s)
VERSUS
PROGRESSIVE CONSTRUCTIONS LTD. Respondent(s)
(With appln(s) for c/delay in filing counter affidavit and prayer
for interim relief and office report )
Date: 02/05/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE SURINDER SINGH NIJJAR
HON’BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s)
Mr. Vatsal Kumar, Adv.
Dr. Sushil Balwada,Adv.
For Respondent(s)
Mr. Vikas Goel, Adv.
Mr. Abhishek Kumar, Adv.
Ms. Momota Devi Oinam,Adv.
UPON hearing counsel the Court made the following
O R D E R
As prayed for, this matter is adjourned.
(Sukhbir Paul Kaur) (Indu Bala Kapur)
Court Master Court Master
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ITEM NO.38 COURT NO.7 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).716/2012 (From the judgement and order dated 17/01/2011 in FAO No.32/2005 of The HIGH COURT OF DELHI AT N. DELHI) M/S.SHARMA & ASSOCIATES CONTRACT.(P)LTD. Petitioner(s) VERSUS PROGRESSIVE CONSTRUCTIONS LTD. Respondent(s) (With appln(s) for c/delay in filing counter affidavit and prayer for interim relief and office report ) Date: 02/05/2014 This Petition was called on for hearing today. CORAM :
HON’BLE MR. JUSTICE SURINDER SINGH NIJJAR HON’BLE MR. JUSTICE A.K. SIKRI For Petitioner(s) Mr. Vatsal Kumar, Adv. Dr. Sushil Balwada,Adv.
For Respondent(s) Mr. Vikas Goel, Adv.
Mr. Abhishek Kumar, Adv. Ms. Momota Devi Oinam,Adv.
UPON hearing counsel the Court made the following O R D E R As prayed for, this matter is adjourned.
(Sukhbir Paul Kaur) (Indu Bala Kapur)
Court Master Court Master