Jammu & Kashmir High Court
State vs Shakeel Ahmad And Another on 7 February, 2022
Author: Sanjay Dhar
Bench: Sanjay Dhar
Sr. No.33
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
(Through Virtual Mode)
CRAA No.10/2018
State ....Petitioner(s)/Appellant(s)
Through :- Mr. Amit Gupta, AAG.
V/s
Shakeel Ahmad and another ....Respondent(s)
Through :- Mr. Rohan Nanda, Advocate.
Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE
ORDER
07.02.2022 Heard learned counsel for the parties. The appeal is admitted to hearing. Record of the trial Court has been received. Registry is directed to prepare paper book of the case and the copies thereof be supplied to learned counsel for the parties.
List for final hearing in the final hearing column on 11.04.2022.
(Sanjay Dhar) Judge Jammu:
07.02.2022 Surinder SURINDER KUMAR 2022.02.08 16:54 I attest to the accuracy and integrity of this document