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[Cites 0, Cited by 0] [Section 249(1)] [Section 249] [Entire Act]

State of Odisha - Subsection

Section 249(1)(iii) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(iii)take photograph, video clips sample weight or measure or record or make such sketches as he may consider necessary for the purpose of any examination or inquiry under these rules;