Bombay High Court
Shri. Subhash Kalyanji Tanna vs Echjay Industries Pvt. Ltd. And Anr on 28 November, 2018
Author: B.P. Colabawalla
Bench: B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 63 OF 2017
Shri. Subhash Kalyanji Tanna ....Petitioner
V/S
Echjay Industries Pvt. Ltd. And Anr. ....Respondent
Adv.Ravoraj R.Shinde i/by Sudhir S. Hardikar For Petitioner Adv.V.P.Sawantg a/w Varsha Parkar i/by Almt Legal Juris Corp Resp No. 1 For Respondent CORAM : B.P. COLABAWALLA, J DATE : 28th November, 2018 P.C. :
At the request of learned advocate for the petitioner , Stand over to 05/12/2018.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 28/11/2018 ::: Downloaded on - 30/12/2018 10:10:02 :::