Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Shri. Subhash Kalyanji Tanna vs Echjay Industries Pvt. Ltd. And Anr on 28 November, 2018

Author: B.P. Colabawalla

Bench: B.P. Colabawalla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                  WRIT PETITION NO. 63 OF 2017

 Shri. Subhash Kalyanji Tanna                            ....Petitioner
             V/S
 Echjay Industries Pvt. Ltd. And Anr.                 ....Respondent

Adv.Ravoraj R.Shinde i/by Sudhir S. Hardikar For Petitioner Adv.V.P.Sawantg a/w Varsha Parkar i/by Almt Legal Juris Corp Resp No. 1 For Respondent CORAM : B.P. COLABAWALLA, J DATE : 28th November, 2018 P.C. :

At the request of learned advocate for the petitioner , Stand over to 05/12/2018.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 28/11/2018 ::: Downloaded on - 30/12/2018 10:10:02 :::