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Madhya Pradesh High Court

Manoj Pal vs The State Of Madhya Pradesh on 23 November, 2019

Author: Vishal Mishra

Bench: Vishal Mishra

1 MCRC-48654-2019 The High Court Of Madhya Pradesh MCRC-48654-2019 (MANOJ PAL Vs THE STATE OF MADHYA PRADESH) 1 Gwalior, Dated : 23-11-2019 Shri B.S.Gour, learned counsel on behalf of Shri Anshu Gupta, counsel for the applicant.

Shri Sanjay Bahirani, learned Public Prosecutor for the State. Learned counsel for the applicant prays for listing the case in the next week.

Prayer is allowed.

List the case in the next week. It is made clear that no further adjournment shall be granted on the next date of hearing in the matter.

(VISHAL MISHRA) JUDGE AK/-

ANAND KUMAR 2019.11.26 10:29:42 +05'30'