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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 41(2)(j) in Arunachal Pradesh University of Studies Act, 2012

(j)The payments of charge and expenditure relating to the consultancy work undertaken by the University in pursuance of the provision of this Act, and to be statutes, and the rules made thereunder;