Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(i) in Andhra Pradesh Law Officers (Appointment and Conditions of Service) Rules, 1999

(i)"Assistant Government pleader" means a person appointed to assist the Government pleader or to conduct cases in the Courts of Senior Civil Judges, Junior Civil Judges, Labour Courts and Industrial Tribunals: