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State of Uttar Pradesh - Section
Section 30 in The U.P. Cane Development Department Ministerial Service Rules, 1978
30. Saving.
- Nothing in these rules shall effect reservation and other concessions required to be provided for the Scheduled Castes, Scheduled Tribes and other special categories of persons in accordance with the order issued by the Government from time to time in this regard.Appendix 'A'(See Rules 4 and 23)| Sl.No. | Designation | Number of posts | Scale of pay | ||
| Permanent | Temporary | Total | |||
| 1 | 2 | 3 | 4 | 5 | 6 |
| I-(a) Headquarter Cadre: | |||||
| 1. | Head Assistant | 2 | 1 | 3 | 450-25-575-E. B.-25-700 |
| 2. | Accountants | 7 | 1 | 8 | 350-15-500-E. B.-20-600-E.B.-25-700 |
| 3. | Section Incharge | 5 | ... | 5 | 320-8-324-9-360-E. B.10-440-E. B.-12-500 |
| 4. | Senior Noter and Drafter | 17 | 1 | 18 | 280-8-296-9-350-E.B.-10-400-E. B.-12-460. |
| 5. | Junior Noter and Drafter | 18 | 1 | 19 | 230-6-290-E. B.-9-235-E.B.-10-385. |
| 6. | Junior Clerk-cum-Typist | 23 | 2 | 25 | 200-5-250-E. B.-6-280-E.B.-8-320. |
| 7. | Paid Apprentice | ... | 4 | 4 | 200 |
| (b) Stenographers cadre: | |||||
| 8. | Stenographer to the Head of the Department (CaneCommissioner)B.-20-600. | 1 | ... | 1 | 400-20-500-E.B.-20-600 |
| 9. | Stenographers to other officers | 12 | 14 | 26 | 250-7-285-E.B.-9-375-E.B.-10-425. |
| II-District Cadre: | |||||
| 10. | Range Accountant | 9 | 11 | 20 | 350-15-500-E.B.-20-600-E.B.-25-700. |
| 11. | Head Clerk | 26 | 4 | 30 | 280-8-296-9-360-E.B.-10-440-E.B.-12-460. |
| 12. | Senior Clerk | 75 | 8 | 83 | 230-6-290-E. B.-9-335-E.B.-10-385. |
| 13. | Junior Clerk-cum-Typist | 317 | 57 | 374 | 200-5-250-E.B.-6-280-E.B.-8-320. |
| (1) | Shorthand and typing (Hindi) | ... | 100 marks |
| (2) | Hindi Composition | ... | 50 marks |
| (3) | Interview | ... | 50 marks. |