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State of Uttar Pradesh - Section

Section 30 in The U.P. Cane Development Department Ministerial Service Rules, 1978

30. Saving.

- Nothing in these rules shall effect reservation and other concessions required to be provided for the Scheduled Castes, Scheduled Tribes and other special categories of persons in accordance with the order issued by the Government from time to time in this regard.Appendix 'A'(See Rules 4 and 23)
Sl.No. Designation Number of posts Scale of pay
    Permanent Temporary Total  
1 2 3 4 5 6
  I-(a) Headquarter Cadre:
1. Head Assistant 2 1 3 450-25-575-E. B.-25-700
2. Accountants 7 1 8 350-15-500-E. B.-20-600-E.B.-25-700
3. Section Incharge 5 ... 5 320-8-324-9-360-E. B.10-440-E. B.-12-500
4. Senior Noter and Drafter 17 1 18 280-8-296-9-350-E.B.-10-400-E. B.-12-460.
5. Junior Noter and Drafter 18 1 19 230-6-290-E. B.-9-235-E.B.-10-385.
6. Junior Clerk-cum-Typist 23 2 25 200-5-250-E. B.-6-280-E.B.-8-320.
7. Paid Apprentice ... 4 4 200
  (b) Stenographers cadre:
8. Stenographer to the Head of the Department (CaneCommissioner)B.-20-600. 1 ... 1 400-20-500-E.B.-20-600
9. Stenographers to other officers 12 14 26 250-7-285-E.B.-9-375-E.B.-10-425.
  II-District Cadre:
10. Range Accountant 9 11 20 350-15-500-E.B.-20-600-E.B.-25-700.
11. Head Clerk 26 4 30 280-8-296-9-360-E.B.-10-440-E.B.-12-460.
12. Senior Clerk 75 8 83 230-6-290-E. B.-9-335-E.B.-10-385.
13. Junior Clerk-cum-Typist 317 57 374 200-5-250-E.B.-6-280-E.B.-8-320.
Appendix 'B'(See Rule 6)Syllabus for the test of stenographersThe subject of the test and the maximum marks on each subject shall be as follows:
(1) Shorthand and typing (Hindi) ... 100 marks
(2) Hindi Composition ... 50 marks
(3) Interview ... 50 marks.