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[Cites 0, Cited by 0] [Section 3(10)] [Section 3] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 3(10)(iv) in Arunachal Pradesh Water Supply Act, 2015

(iv)Whenever water is supplied under this Act through a meter, it shall be presumed that the quantity indicated by the meter has been consumed, until the contrary is proved.