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[Cites 0, Cited by 0] [Section 409] [Entire Act]

Bengal Presidency - Subsection

Section 409(c) in Police Regulations, Bengal , 1943

(c)A receipt cheque in Bengal Form No. 39 shall be given to the individual from whom or to the office from which money is received at the station and therefore each item of receipt shall be supported by the duplicate of the receipt cheque, the number of which shall be entered in column 2 of the cash account.