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Bombay High Court

Deputy Director, Directorate Of ... vs Nirav Deepak Modi (Declated F.E.O.) And ... on 22 January, 2024

Author: A. S. Gadkari

Bench: A. S. Gadkari

Osk                                                                 19-Apeal-411-2023.doc



                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                           CRIMINAL APPELLATE JURISDICTION

                            CRIMINAL APPEAL NO. 411 OF 2023

Deputy Director,
Directorate of Enforcement                                      ... Appellant
      V/s.
Nirav Deepak Modi (Declated F.E.O.) & Ors.                      ... Respondents

                                        WITH
                            CRIMINAL APPEAL NO. 597 OF 2023

Punjab National Bank Through
Its True And Lawful Attorney
Sagar Umbarje                                                   ... Appellant
       V/s.
Deputy Director
Directorate Of Enforcement & Anr.                               ... Respondents


Mr.Aayush Kedia h/f. Mr.Hiten Venegaonkar for Appellant in
Appeal/411/2023.
Mr.Lalan Gupta a/w. Mr.Anuj Loya & Mr.Prakhar Mahipal i/b. Shardul
Amarchand Mangaldas & Co. for Respondent No.2-Punjab National Bank in
Appeal/411/2023 and for Appellant in Appeal/597/2023.
Mr.S.V. Gavand, A.P.P. for Respondent-State.
Mr.Amit Desai, Senior Advocate i/b. Ms.Swati Singh & Mr.Ishwar Sethi i/b.
Khaitan & Co. for Respondent No.3 (PPC) in Appeal/411/2023.


                                        CORAM : A. S. GADKARI AND
                                                SHYAM C. CHANDAK, JJ.

DATE : 22nd January 2024.

P.C. :

1) Heard learned counsel for Appellant(s) in both Appeals.
2) Arguable question of law is raised.
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Osk 19-Apeal-411-2023.doc

3) Admit.

4) Respondent No.3 in Criminal Appeal No. 411 of 2023 is granted liberty to circulate the Appeal after the Appellate Tribunal decides the issue inter-se between the parties.




                          ( SHYAM C. CHANDAK, J. )                        ( A.S. GADKARI, J. )


           Digitally signed
           by OMKAR
OMKAR      SHIVAHAR
SHIVAHAR   KUMBHAKARN
KUMBHAKARN Date:
           2024.01.23
           13:14:53 +0530




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