Andhra Pradesh High Court - Amravati
M.Prasad Irsme vs The Union Of India on 18 April, 2022
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
W.P.No.8552 of 2022
PROCEEDING SHEET
Sl. OFFICE
ORDER
No DATE NOTE
2. 18.04.2022 AHSANUDDIN AMANULLAH, J and G. RAMAKRISHNA PRASAD, J (Per Hon'ble Mr. Justice Ahsanuddin Amanullah) Heard Mr. P. Durga Prasad, learned counsel for the petitioner.
2. After some arguments, as prayed for by the learned counsel for the petitioner, the matter be listed on 21.04.2022.
_________________________________ (AHSANUDDIN AMANULLAH, J) ________________________________ (G. RAMAKRISHNA PRASAD, J) AMD 2