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[Cites 0, Cited by 5] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(b) in Tamil Nadu Industrial Establishments (Conferment of Permanent Status to Workmen) Act, 1981

(b)make such examination of the industrial establishment and of any registers, records and notices and take on the spot or elsewhere the evidence of such person as he may deem necessary, for carrying out the purposes of this Act; and