Section 11(2)(c) in Jammu and Kashmir Underground Public Utilities (Acquisition of Rights of User in Land) Rules, 2015

[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

(c)all other information available, especially with regard to the points referred to in sections 23 and 24 of the Land Acquisition Act, Samvat 1990.

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